Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964

(e)'Director' means the Director of Archaeology and includes any officer authorised by the Government to exercise the powers and perform the functions of the Director under this Act;