Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 166A in Tamil Nadu Panchayats Act, 1994 166A. [ Annual report of the functioning of panchayats. [Inserted by Tamil Nadu Panchayats (Fourth Amendment) Act, 2008 (Tamil Nadu Act 34 of 2008.] - The Government shall lay on the table of the Legislative Assembly, an annual report of the functioning of the panchayats in the State.]
