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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 79(2)(iv) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(iv)Reversion to a lower grade or post, of an employee officiating in a higher grade or post, on the ground that he is considered, after trial, to be unsuitable for such higher grade or post, or on administrative grounds unconnected with his conduct;