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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Meghalaya - Subsection

Section 41(2)(e) in Martin Luther Christian University Act, 2005

(e)The payment of salaries and allowances of the officers and employees of the University, members of the teaching and research staff, and payment of any provident Fund contributions gratuity and other benefits to any such officers and employees, members of the teaching and research staff;