Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Drugs and Cosmetics Rules, 1945 5. Recording of condition of seals. - On receipt of the packet, it shall be opened by an officer authorized in writing in that behalf by the Director, who shall record the condition of the seal on the packet.
