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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(4)The pressure or leakage tests of all types of fire extinguishers shall be carried out at intervals maintained against each fire extinguisher at a pressure and for a period mentioned against them in Table below, as per clauses 10.4.2 of I.S. 2190-1979.
Type of Fire Extinguisher Test Interval Test Pressure Period for which pressure maintained
(1) (2) (3) (4)
1. Soda Acid 3 years 1.75 MN/M21.75 Pa. (17. 5 kg Cm2) 2.5 minutes
2. Dry Chemical Powder (Gas cartridge) 3 years 1.75MN/M21.75 Pa. (17.5 kg cm') 2.5 minutes
The periodical pressure or leakage tests shall be carried out by Electrical Inspectorates or by the manufacturing companies of fire extinguishers or by private engineering test houses authorised by the Chief Electrical Inspector to Government. Certificate showing the results of the tests should be submitted to Electrical Inspector.