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[Cites 0, Cited by 0] [Section 18A(4)] [Section 18A] [Entire Act]

Union of India - Subsection

Section 18A(4)(a) in The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

(a)the chairman, managing director and other directors shall, as from the date of supersession, vacate their offices as such;