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Allahabad High Court

M/S A.K.Cold Storage Pvt.Ltd. vs Income Tax Officer 6(1) Kanpur on 14 February, 2017

Bench: Bharati Sapru, Vinod Kumar Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- INCOME TAX APPEAL No. - 49 of 2011
 

 
Appellant :- M/S A.K.Cold Storage Pvt.Ltd.
 
Respondent :- Income Tax Officer 6(1) Kanpur
 
Counsel for Appellant :- S.D.Singh,Archi Agarwal,Harsh Vardhan Gupta
 
Counsel for Respondent :- C.S.C./Income Tax,Ashok Kumar,Manish Goyal
 

 
Hon'ble Bharati Sapru,J.
 

Hon'ble Vinod Kumar Misra,J.

List after two weeks on the request made by Ms.Archi Agarwal learned counsel for the appellant.

Order Date :- 14.2.2017 rk