Allahabad High Court
M/S A.K.Cold Storage Pvt.Ltd. vs Income Tax Officer 6(1) Kanpur on 14 February, 2017
Bench: Bharati Sapru, Vinod Kumar Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- INCOME TAX APPEAL No. - 49 of 2011 Appellant :- M/S A.K.Cold Storage Pvt.Ltd. Respondent :- Income Tax Officer 6(1) Kanpur Counsel for Appellant :- S.D.Singh,Archi Agarwal,Harsh Vardhan Gupta Counsel for Respondent :- C.S.C./Income Tax,Ashok Kumar,Manish Goyal Hon'ble Bharati Sapru,J.
Hon'ble Vinod Kumar Misra,J.
List after two weeks on the request made by Ms.Archi Agarwal learned counsel for the appellant.
Order Date :- 14.2.2017 rk