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[Cites 0, Cited by 0] [Section 51(7)] [Section 51] [Entire Act]

State of Uttarakhand - Subsection

Section 51(7)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(a)a quorum of members is not present at a special general meeting called in pursuance of sub-section(5) or (6); or