Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 309] [Entire Act] State of Maharashtra - Subsection Section 309(2) in Maharashtra Land Revenue Code, 1966 (2)The Tribunal shall consist of the President and such number of other members as the State Government may, by notification in the Official Gazette, appoint.