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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Betwa River Board Act, 1976

(2)The composition of the Executive Committee shall be such as may be prescribed:Provided that-
(a)an officer of the Central government shall be the Chairman of the Committee;
(b)the Governments of Madhya Pradesh and Uttar Pradesh shall have equal representation.