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Bombay High Court

M/S.Kopran Ltd And Anr vs Canara Bank Core Credit Group-V on 3 January, 2019

Bench: A.A. Sayed, Riyaz Iqbal Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1127 OF 2016

 M/s.kopran Ltd And Anr                                    ....Petitioner
            V/S
 Canara Bank Core Credit Group-v                        ....Respondent

Mr K.R.Bulchandani a/w Amit Nikam a/w Avik Sarkar i/b P Kumar N Jain For Petitioner Mr Rakesh Singh i/b M. V. Kini & Co. For Respondent CORAM : A.A. SAYED & RIYAZ IQBAL CHAGLA, JJ DATE : 3rd January, 2019 P.C. :

Stand over to 7/1/2019 on Weekly Board as \"Part Heard\".
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