Bombay High Court
M/S.Kopran Ltd And Anr vs Canara Bank Core Credit Group-V on 3 January, 2019
Bench: A.A. Sayed, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1127 OF 2016
M/s.kopran Ltd And Anr ....Petitioner
V/S
Canara Bank Core Credit Group-v ....Respondent
Mr K.R.Bulchandani a/w Amit Nikam a/w Avik Sarkar i/b P Kumar N Jain For Petitioner Mr Rakesh Singh i/b M. V. Kini & Co. For Respondent CORAM : A.A. SAYED & RIYAZ IQBAL CHAGLA, JJ DATE : 3rd January, 2019 P.C. :
Stand over to 7/1/2019 on Weekly Board as \"Part Heard\".
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