Section 26(2) in Rai Technology University, Bangalore Act, 2012

[Cites 0, Cited by 0] [Section 26] [Entire Act]

(2)The Research Council shall consist of the following, namely:-

(i)	The Vice-Chancellor	Chair Person
(ii)	The Pro Vice Chancellor	Member
(iii)	The Dean of Research	Secretary
(iv)	Head of the Department of Innovation	Member
(v)	Deans of all Faculties	Members and
(vi)	Such other members as may be specified in theStatutes.

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