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Delhi High Court - Orders

M/S Alankit Finsec Limited & Anr vs M/S D B Khan And Co on 12 September, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~7(Appellate)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CM(M) 220/2019
                                M/S ALANKIT FINSEC LIMITED & ANR ..... Petitioners
                                              Through: Ms.Priya Pathania and Mr.Anant
                                              Khajuria, Advs.

                                                   versus

                                M/S D B KHAN AND CO                ..... Respondent
                                              Through: Mr. Amique Khalid, Adv.
                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                   ORDER

% 12.09.2022

1. Ms. Priya Pathania, learned Counsel for the petitioner submits that she does not wish to file any rejoinder to the reply filed by the respondent.

2. Re-notify on 26th September 2022 for disposal.

C. HARI SHANKAR, J SEPTEMBER 12, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:13.09.2022 14:43:20