Delhi High Court - Orders
M/S Alankit Finsec Limited & Anr vs M/S D B Khan And Co on 12 September, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~7(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 220/2019
M/S ALANKIT FINSEC LIMITED & ANR ..... Petitioners
Through: Ms.Priya Pathania and Mr.Anant
Khajuria, Advs.
versus
M/S D B KHAN AND CO ..... Respondent
Through: Mr. Amique Khalid, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 12.09.2022
1. Ms. Priya Pathania, learned Counsel for the petitioner submits that she does not wish to file any rejoinder to the reply filed by the respondent.
2. Re-notify on 26th September 2022 for disposal.
C. HARI SHANKAR, J SEPTEMBER 12, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:13.09.2022 14:43:20