Calcutta High Court (Appellete Side)
Tuf Metallurgical Pvt. Ltd. & Others vs Unknown on 17 July, 2025
Court No.
32
C.R.R. 423 of 2022
Item 17 CRAN 5 of 2023
ssi
17.07.
In the matter of:- TUF Metallurgical Pvt. Ltd. & others.
2025
Ms. Rupal Singh
Mr. Ashok Kumar Singh
....for the petitioners
Mr. Debabrata Chatterjee
Ms. Manisha Sharma
...for the State
Ms. Afreen Begum
...for the o.p.no.2
In Re: CRAN 5 of 2023
1.Affidavit of service filed on behalf of the petitioners is taken on record.
2. All the learned counsel for the parties to this revisional application are present.
3. Learned counsel appearing on behalf of the petitioners has prayed for extension of the interim order by the instant application which was filed prior to expiry of the existing interim order.
4. Heard both sides.
5. Let the interim order stand extended till one week after the ensuing "Puja Vacation" or until further order whichever is earlier.
6. CRAN 5 of 2023 is disposed of. 2 In Re: CRR 423 of 2022
7. Let this matter appear in the Monthly List of September, 2025.
(Bibhas Ranjan De, J.)