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Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohiuddin Mir vs Ghulam Hussain Mir And Others on 11 February, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                    S.No. 217
                                                                                   After Notice
                                                                                    CauseList


                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR
                                                                      CPC 6/2015

           GHULAM MOHIUDDIN MIR

                                                                        ...Petitioner(s)

                                   Through: Mr. Mohammad Asim vice Mr.Z.A.Qureshi,Sr.Adv.
                                                 V/s
           GHULAM HUSSAIN MIR AND OTHERS

                                                                      ...Respondent(s)
                                   Through: None.

           Coram:              HON'BLE MR. JUSTICE SINDHU SHARMA, JUDGE

                                                       ORDER

Learned counsel for the petitioner submits that he is under instructions from his client to withdraw the instant petition. His statement is taken on record.

Dismissed as withdrawn.

(SINDHU SHARMA) JUDGE Srinagar 11.02.2021 Muzammil.Q MUZAMIL QADIR 2021.02.12 10:50 I attest to the accuracy and integrity of this document