Jammu & Kashmir High Court - Srinagar Bench
Ghulam Mohiuddin Mir vs Ghulam Hussain Mir And Others on 11 February, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
S.No. 217
After Notice
CauseList
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CPC 6/2015
GHULAM MOHIUDDIN MIR
...Petitioner(s)
Through: Mr. Mohammad Asim vice Mr.Z.A.Qureshi,Sr.Adv.
V/s
GHULAM HUSSAIN MIR AND OTHERS
...Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Learned counsel for the petitioner submits that he is under instructions from his client to withdraw the instant petition. His statement is taken on record.
Dismissed as withdrawn.
(SINDHU SHARMA) JUDGE Srinagar 11.02.2021 Muzammil.Q MUZAMIL QADIR 2021.02.12 10:50 I attest to the accuracy and integrity of this document