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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(e) in Haryana Passenger Transport Scheme, 2003

(e)No fees shall be charged for giving the time table for the first time. However, on an application made by an operator for change/amendment in the time table, a processing fees of Rs. 1,000/- per application will be charged.