Patna High Court - Orders
Promark Techsolutions Private Ltd. vs The State Of Bihar on 22 April, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2677 of 2024
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Promark Techsolutions Private Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shashank Shekhar, Advocate.
For the Respondent/s : Mr. Advocate General.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
8 22-04-2025Learned counsel appearing on behalf of the petitioner seeks time for filing rejoinder to the counter affidavit filed by the respondents.
2. Post this matter on 24.06.2025.
(A. Abhishek Reddy, J) shakir/-
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