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[Cites 0, Cited by 2] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(1) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(1)The Authority shall consist of one person only (hereinafter referred to as the Presiding Officer) to be appointed, by notification, by the appropriate Government.