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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

(2)If any person refuses to comply with an order under sub-section (1), the Collector may cause the channel to be constructed or maintained and may recover the costs thereof from such person as a public demand.