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[Cites 0, Cited by 0] [Section 53] [Entire Act]

NCT Delhi - Subsection

Section 53(2) in The Delhi Metro Airport Express Line, General Rules, 2010

(2)The Traffic Controller shall inform all trains required to pass through the area and requests reports of the state of the water level and if the water level is below the level of rail fastenings, the Traffic controller shall instruct the train operator to reduce the speed of their trains to twenty five kilometer per hour when passing through the affected area.