Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act] State of Gujarat - Subsection Section 43(2)(xi) in The Gujarat Technological University Act, 2007 (xi)the fees and other charges, which may be paid to the University for the courses, training, facilities and services provided by it;