Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(15) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013 (15)No matter concerned with finance shall be placed before the Executive Council unless the same has been considered by the Finance Committee.
