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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Haryana - Subsection

Section 95(2) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(2)No claim for refund of the net sale proceeds of unclaimed animals shall be entertained if it is preferred and established after the expiry of six months from the date of the sale.