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State of Goa - Section

Section 58 in Goa Co-operative Societies Rules, 2003

58. Polling stations.

- The Returning Officer shall, if necessary, provide a sufficient number of polling stations for any constituency for which election is to be held and shall publish on the notice board of the society and in such other manner as he deems fit, a list showing the polling stations so provided and the polling areas for which they have respectively been provided.