Delhi High Court - Orders
Ansal Properties & Ifrastructure Ltd vs Centre For Development Of Telematics ... on 14 September, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 209/2020
ANSAL PROPERTIES &
IFRASTRUCTURE LTD ..... Petitioner
Through Mr. Vikas Goel and Mr. Vivek
Gupta, Advs.
versus
CENTRE FOR DEVELOPMENT
OF TELEMATICS (C-DOT) & ANR ..... Respondents
Through Attendance not given
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 14.09.2021
1. Owing to paucity of time, it is not possible to hear this matter today.
2. Renotify on 29th September, 2021 as part heard at the end of the board.
C.HARI SHANKAR, J SEPTEMBER 14, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:16.09.2021 10:42:31