Madhya Pradesh High Court
Sanjay Dwivedi vs The State Of Madhya Pradesh on 23 April, 2018
1
THE HIGH COURT OF MADHYA PRADESH
W.P. No.15449/2015, W.P. No.5273/2016, W.P.
No.6156/2016, W.P. No.6599/2016, W.P. No.10605/2016,
W.P. No.5168/2017 and W.P. No.14434/2017
JABALPUR
DATED : 23.04.2018
Shri K.C. Ghildiyal, Advocate for the petitioners.
Shri Naveen Dubey, Government Advocate for the
respondents.
In this bunch of petitions, the respondents have filed their reply in W.P. No.5168/2017 and W.P. No.14434/2017 but so far as other petitions are concerned, the reply is still awaited.
Since the petitions have been filed in the year 2015-16, in the circumstances, the respondents are directed either to file reply or adopt the reply already filed in the connected petitions by the next date of hearing.
List all the matters on 9.5.2018.
(Subodh Abhyankar) Judge DV Digitally signed by DINESH VERMA Date: 2018.04.24 17:51:55 +05'30'