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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(c) in The Pepsu Court of Wards Act, 2008

(c)"immovable property" includes land, benefits to arise out of land, and things attached to the earth or permanently fastened to anything which is attached to the earth, but does not include growing crops or grass;