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Himachal Pradesh High Court

Pradeep Kumar Tartyal vs . State Of H.P. on 22 March, 2022

Bench: Sabina, Satyen Vaidya

Pradeep Kumar Tartyal vs. State of H.P. .

CWP No.864 of 2021 22.03.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Ranjan Sharma, Additional Advocate General, for the respondents/State.

Heard.

Admitted.

List with CWP No.4370 of 2020 ( Sabina ) Judge ( Satyen Vaidya ) March 22, 2022 Judge (Yashwant) ::: Downloaded on - 23/03/2022 20:11:44 :::CIS