Himachal Pradesh High Court
Pradeep Kumar Tartyal vs . State Of H.P. on 22 March, 2022
Bench: Sabina, Satyen Vaidya
Pradeep Kumar Tartyal vs. State of H.P. .
CWP No.864 of 2021 22.03.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents/State.
Heard.
Admitted.
List with CWP No.4370 of 2020 ( Sabina ) Judge ( Satyen Vaidya ) March 22, 2022 Judge (Yashwant) ::: Downloaded on - 23/03/2022 20:11:44 :::CIS