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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(n) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(n)"Trustee" means the Director of Handloom and Textiles or any other officer empowered by the Government to administer the Trust Fund created for the purpose of implementing the Tamil Nadu Co-operative Handloom Weavers Family Pension Scheme 1991;