Section 42 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017
42. Licensee to maintain brand-wise accounts.
- The licensee shall also maintain in the Daily Brand-wise account in Form 7B, and furnish a statement before the 5th of each month to the Prohibition. & Excise Superintendent and local Prohibition. & Excise Inspector. The register shall be got authenticated by the Prohibition. & Excise Superintendent before use and the pages machine numbered serially.
