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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(3)Correct information must be furnished and produced by the candidate whenever required. Candidates are advised to read and understand the rules thoroughly and fill up complete and correct required information and enclose required documents with the application form, failing which the applicants shall not be entitled to entrance examination, allotment and admission etc.