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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(1)(b) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(b)[ to appoint the teachers of the University and such other employees of the University as may be prescribed on the recommendation of the selection committee constituted under section 32: [Substituted by Act No.50 of 1976.]