Section 59(1)(a) in The Orissa Urban Police Act, 2003

[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(1)(a) in The Orissa Urban Police Act, 2003

(a)the Commissioner to exercise and perform in the area under his charge the powers and duties of a District Magistrate under such of the provisions of the Acts specified in the schedule including rules made thereunder as may be specified in the notification, and

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State of Odisha - Subsection

Section 59(1)(a) in The Orissa Urban Police Act, 2003