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Uber India Systems Pvt Ltd vs Competition Commission Of India on 3 May, 2017

Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar

     ITEM NO.20                                  COURT NO.2                       SECTION XVII
                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

                                          Civil Appeal No(s).641/2017

     UBER INDIA SYSTEMS PVT LTD                                                    Appellant(s)

                                                         VERSUS

     COMPETITION COMMISSION OF INDIA AND ORS            Respondent(s)
     (with appln. (s) for permission to file additional documents and
     stay)

     Date : 03/05/2017 This appeal was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE DIPAK MISRA
                               HON'BLE MR. JUSTICE A.M. KHANWILKAR
                               HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Appellant(s)
                                              Mr.Kapil Sibal, Sr.Adv.
                                              Mr.Dhruv Mehta, Sr.Adv.
                                              Mr.Anuj Berry, Adv.
                                              Mr.M.Bhatt, Adv.
                                              Ms.Anand Venkataramani, Adv.
                                              Ms.Prashasti Janghel, Adv.
                                              Mr.Rohan Arora, Adv.
                                              Mr.S.S. Shroff, Adv.

     For Respondent(s)
                                              Mr.Naveen R. Nath, Adv.
                                              Ms.Aakanksha Kaul, Adv.
                                              Mr.Abhimanyu Verma, Adv.

                                              Mr.Sonal Jain, Adv.


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Let the matter be listed on 23rd August, 2017 for final disposal.

The matter shall be taken up for hearing positively on that date.

(Ashok Raj Singh) (H.S.Parasher) Court Master Court Master