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[Cites 0, Cited by 1] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Food Corporations Act, 1964

(2)[ The Corporation may establish offices or agencies at other places in or outside India:Provided that no such office or agency shall be established at any place outside India without the previous approval of the Central Government.] [Substituted by Act 67 of 1972, Section 4. (w.e.f. 15-12-1972)]