Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Jammu-Kashmir - Subsection Section 26(2)(g) in The Jammu and Kashmir General Sales Tax Act, 1962 (g)the duties and powers of officers appointed for the purpose of enforcing the provisions of this Act;