Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] State of Chattisgarh - Subsection Section 32(1)(xv) in The Chhattisgarh Motor Vehicles Rules, 1994 (xv)shall not cause or allow anything to be placed in the vehicle in such a manner as to obstruct the entry or exit to passengers;