Section 37 in The United Provinces Tenancy Act, 1939
37. Succession to other female tenants
. - When a female tenant, other than a tenant mentioned in Section 34 or Section 36 dies, her interest in the holding shall devolve in accordance with order of succession given below, -(a)male lineal descendants in the male line of descent ;Provided that no member of this class shall inherit, if any male descendant between him and the deceased is alive;(b)husband;(c)unmarried daughter;(d)daughter's son;(e)brother;(f)brother's son.
