Gujarat High Court
Vaishali Jigishkumar Thakkar vs Jigishkumar Harishbhai Thakkar on 31 March, 2023
C/MCA/612/2021 ORDER DATED: 31/03/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 612 of 2021
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VAISHALI JIGISHKUMAR THAKKAR
Versus
JIGISHKUMAR HARISHBHAI THAKKAR
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Appearance:
MR NIRAV C SANGHAVI(5950) for the Applicant(s) No. 1
AAKASH D MODI(7449) for the Opponent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT
Date : 31/03/2023
ORAL ORDER
When the matter is called out, it is pointed out that the main proceeding, which is sought to be transferred, is now dismissed for default and at present, there is no proceeding pending, and therefore, in view of subsequent development in the matter, the present petition is disposed of.
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