Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 398(3)] [Section 398] [Entire Act]

State of Goa - Subsection

Section 398(3)(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(a)Where more than one heir wishes to exercise the right of preemption, the largest share holder shall have preference.