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[Cites 0, Cited by 0] [Section 157(2)] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(2)(d) in The Customs Act, 1962

(d)[ the time and manner of finalisation of provisional assessment; [Substituted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]