Section 77(9)(a) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 0] [Section 77(9)] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(9)(a) in The Rajasthan Sales Tax Act, 1994

(a)who transports or holds in custody any goods of a dealer, to give any information in his possession in respect of such goods or to allow inspection thereof, as the case may be; and

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State of Rajasthan - Subsection

Section 77(9)(a) in The Rajasthan Sales Tax Act, 1994