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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Puducherry - Subsection

Section 69(2) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(2)All rules made under sub-section (1) shall be subject to confirmation by the Government and on such confirmation shall be published in the Official Gazette and shall thereupon have effect as if enacted in this Act.