Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act] State of Kerala - Subsection Section 39(2)(b) in Kerala Police Act, 2011 (b)require any person to comply with any law which specifies the manner in which such person shall act on his own matter or in the matter of another person or on any matter under his charge;