Himachal Pradesh High Court
Riece Begum vs . Rafi Ahmed Khan & Ors. on 1 May, 2025
Riece Begum vs. Rafi Ahmed Khan & Ors.
RSA No. 96 of 2024 01.05. 2025 Present: Mr. Rakesh Chauhan, Advocate, vice Mr. Vijay Panchta, Advocate, for the appellant. Mr. Anil Kapoor, Advocate, vice Mr. Nimish Gupta, Advocate, for respondents No. 1 to 3. None for respondents No. 6 and 7. Steps for service of respondents No. 4 and 5 be positively taken within one week as time for doing the needful is being sought since 24.10.2024. On taking such steps, issue notice to the aforesaid respondents, returnable within four weeks.
In the meanwhile, power of attorney on behalf of respondents No. 1 to 3 be also filed. List thereafter.
(Bipin C. Negi) Judge May 01, 2025 (veena)