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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Himachal Pradesh - Subsection

Section 81(2)(b) in The Himachal Pradesh Municipal Corporation Act, 1994

(b)consists of separate tenements, one or more of which has or have not been occupied or productive of rent for any such period as aforesaid ; or