Bombay High Court
Modicare Limited vs Moroccanoil Inc And Anr on 9 July, 2025
Before : Anil H. Laddhad Prothonotary and Senior Master Date : 9th July, 2025 FOR DIRECTIONS :
16. COMMP/126/2022 ) None present )
17. COMMP/133/2022 ) P.C. : Petitioners and / or Advocates for the
18. COMMP/161/2022 ) Petitioners are directed to comply Office Queries with connected matter ) raised in the present Petitions, within four weeks
19. COMMP/195/2022 ) from the date of uploading of order. )
20. COMMP/200/2022 )
21. COMMP/202/2022 ) In the event of failure to comply above directions,
22. COMMP/233/2022 ) office to place the matters before the Hon'ble Court ) for appropriate orders.
24. COMMP/261/2022 )
25. COMMP/264/2022 ) Remove from board.
26. COMMP/266/2022 )
27. COMMP/274/2022 ) ) with connected matters )
28. COMMP/278/2022 )
29. COMMP/279/2022 ) )
30. COMMP/281/2022 )
31. COMMP/285/2022 )
32. COMMP/286/2022 ) ) with connected matters )
33. COMMP/287/2022 )
34. COMMP/294/2022 ) )
35. COMMP/297/2022 Date : 09.07.2025 Prothonotary & Senior Master Digitally signed by MN M N Kadam Date:
Kadam 2025.07.11 14:10:52 +0530 ::: Uploaded on - 11/07/2025 ::: Downloaded on - 02/08/2025 00:25:58 :::