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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(r) in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019

(r)The stevedoring and shore handling agent shall not assign, transfer or in any manner part with any interest or benefit in or under the license to any other person;