Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(1)(c) in The Sikh Gurdwaras Act, 1925

(c)prescribing the qualification of candidates for membership of the Board and committees;